Ram Kumar Singh Yadav vs The Hon'Ble High Court Of ...
2011 Latest Caselaw 5820 ALL

Citation : 2011 Latest Caselaw 5820 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Ram Kumar Singh Yadav vs The Hon'Ble High Court Of ... on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 557 of 2009
 

 
Petitioner :- Ram Kumar Singh Yadav
 
Respondent :- The Hon'Ble High Court Of Judicature At Alld Thru'Its Rg Ors
 
Petitioner Counsel :- Vishwa Ratna Dwivedi,Rajeshwar Yadav
 
Respondent Counsel :- C.S.C.,Amit Sthalekar
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Pass over for a day on the illness slip of Shri Rajeshwar Yadav. List in the next cause list.

Order Date :- 16.11.2011

RKP

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