Rajendra Kumar vs State Of U.P. Thru Mukhya Sachiv ...
2011 Latest Caselaw 5817 ALL

Citation : 2011 Latest Caselaw 5817 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Rajendra Kumar vs State Of U.P. Thru Mukhya Sachiv ... on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 169 of 2010
 

 
Petitioner :- Rajendra Kumar
 
Respondent :- State Of U.P. Thru Mukhya Sachiv And Others
 
Petitioner Counsel :- Rahul Jain,Jamal.Ali.
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

We are informed that the petitioner has received counter affidavit filed by the State four days ago.

List on 29.11.2011 for hearing. By that time rejoinder affidavit will be filed.

Order Date :- 16.11.2011

RKP

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