In The Matter Of Margra Industries ... vs Commissioner Of Central Excise ...
2011 Latest Caselaw 5813 ALL

Citation : 2011 Latest Caselaw 5813 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

In The Matter Of Margra Industries ... vs Commissioner Of Central Excise ... on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE APPEAL No. - 151 of 2011
 

 
Petitioner :- In The Matter Of Margra Industries Ltd
 
Respondent :- Commissioner Of Central Excise And Custom (Appeals),Meerut
 
Petitioner Counsel :- Priyadarshi Manish
 
Respondent Counsel :- Ssc/S.P.Kesarwani,Shambhu Chopra
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Pass over on the illness slip of Shri Shambhu Chopra. List in the next cause list.

Order Date :- 16.11.2011

RKP

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