Citation : 2011 Latest Caselaw 5811 ALL
Judgement Date : 16 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 1220 of 2010 Petitioner :- Chandrajeet Respondent :- State Of U.P. & Others Petitioner Counsel :- Arvind Kumar Mishra Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Satyendra Singh Chauhan,J.
List revised.
None appeared on behalf of the petitioner to press this petition.
Accordingly, this writ petition is dismissed for want of prosecution.
Interim order, if any, is also vacated.
Order Date :- 16.11.2011
Shahnaz
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