The Kisan Sahkari Chini Mills Ltd. ... vs Customs, Excise & Service Tax ...
2011 Latest Caselaw 5807 ALL

Citation : 2011 Latest Caselaw 5807 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

The Kisan Sahkari Chini Mills Ltd. ... vs Customs, Excise & Service Tax ... on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 4 of 2005
 

 
Petitioner :- The Kisan Sahkari Chini Mills Ltd. Thru' Its General Manager
 
Respondent :- Customs, Excise & Service Tax Appellate Tribunal & Others
 
Petitioner Counsel :- A.K. Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Pass over for a day on the illness slip of Shri V.B. Mishra. List in the next cause list.

Order Date :- 16.11.2011

RKP

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