Citation : 2011 Latest Caselaw 5805 ALL
Judgement Date : 16 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX REFERENCE No. - 11 of 2010 Petitioner :- M/S Rama Medical Stores Respondent :- The Commissioner Income Tax Lucknow Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Pass over on the illness slip of Shri A.N. Mahajan. List in the next cause list.
Order Date :- 16.11.2011
RKP
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!