Shiv Sewak Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 5801 ALL

Citation : 2011 Latest Caselaw 5801 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Shiv Sewak Singh And Others vs State Of U.P. And Others on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 1129 of 2011
 

 
Petitioner :- Shiv Sewak Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K.K. Roy
 
Respondent Counsel :- C.S.C.,S.D. Kautilya,S.M. Sukla
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Shri Umesh Narain Sharma, Senior Advocate assisted by Shri Chandan Sharma and Shri K.N. Tripathi, Senior Advocate assisted by Shri Neeraj Tripathi have made submissions on behalf of the petitioners. Shri Ravi Kant, Senior Advocate assisted by Shri S.D. Kautilya appears for Nagar Nigam, Allahabad.

On the request of learned counsel for the parties, put up for further hearing on Tuesday i.e. 22.11.2011 in the additional cause list.

Order Date :- 16.11.2011

RKP

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