Citation : 2011 Latest Caselaw 5799 ALL
Judgement Date : 16 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CENTRAL EXCISE APPEAL No. - 128 of 2006 Petitioner :- Commissioner Of Central Excise, Allahabad Respondent :- M/S Vidhya Packaging Industries Pvt. Ltd. Petitioner Counsel :- K.C. Sinha Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
On the request of Shri S.P. Kesarwani, pass over for a day. List in the next cause list.
Order Date :- 16.11.2011
RKP
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