M/S Chaudharana Steels Pvt. Ltd. ... vs Commissioner Of Central Excise
2011 Latest Caselaw 5797 ALL

Citation : 2011 Latest Caselaw 5797 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

M/S Chaudharana Steels Pvt. Ltd. ... vs Commissioner Of Central Excise on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE APPEAL No. - 469 of 2009
 

 
Petitioner :- M/S Chaudharana Steels Pvt. Ltd. And Others
 
Respondent :- Commissioner Of Central Excise
 
Petitioner Counsel :- Pankaj Bhatia,Gopal Verma
 
Respondent Counsel :- S. P. Kesarwani
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Pass over on the illness slip of Shri Shambhu Chopra. List in the next cause list.

Order Date :- 16.11.2011

RKP

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