Smt. Sandhya Verma vs The State Of U.P. And Others
2011 Latest Caselaw 5795 ALL

Citation : 2011 Latest Caselaw 5795 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Smt. Sandhya Verma vs The State Of U.P. And Others on 16 November, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 64394 of 2011
 

 
Petitioner :- Smt. Sandhya Verma
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- R.K.Singh Rajpoot
 
Respondent Counsel :- C.S.C.,D.D.Chauhan,K.Shahi
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the petitioner, place this petition as fresh on 21st November, 2011.

Order Date :- 16.11.2011

Download the LatestLaws.com Mobile App