Bhagwat Kumar Seth vs Smt. Charanjit Kaur And Another
2011 Latest Caselaw 5793 ALL

Citation : 2011 Latest Caselaw 5793 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Bhagwat Kumar Seth vs Smt. Charanjit Kaur And Another on 16 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 33705 of 2006
 

 
Petitioner :- Bhagwat Kumar Seth
 
Respondent :- Smt. Charanjit Kaur And Another
 
Petitioner Counsel :- Sankatha Rai,Dr. Vinod Kumar Rai,Vijay Kumar Rai
 
Respondent Counsel :- T.S. Dabas,S.C.
 

 
Hon'ble Sunil Hali,J.

There is an illness slip on behalf of the petitioner. On the last of listing, an illness slip was sent by the petitioner's counsel. There is two more counsel for the petitioner appearing in this case but they are also not present.

The case is passed over on the illness slip of learned counsel for the petitioner.

List this matter in the next cause list. It is made clear that no further adjournment will be granted on the next date of listing and appropriate order will be passed.

Order Date :- 16.11.2011

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