Kesar Enterprises Limited Thru' ... vs Commissioner Of Customs, Central ...
2011 Latest Caselaw 5791 ALL

Citation : 2011 Latest Caselaw 5791 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Kesar Enterprises Limited Thru' ... vs Commissioner Of Customs, Central ... on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE APPEAL No. - 31 of 2011
 

 
Petitioner :- Kesar Enterprises Limited Thru' Senior Vice President
 
Respondent :- Commissioner Of Customs, Central Excise & Service Tax
 
Petitioner Counsel :- Rishi Raj Kapoor
 
Respondent Counsel :- C.S.C.,Zafar Moonis
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Shri R.R. Kapoor prays for and is allowed two weeks' time to file rejoinder affidavit.

List on 12.12.2011.

Order Date :- 16.11.2011

RKP

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