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Vishnu Kumar vs Smt. Sunita Kalra & Others
2011 Latest Caselaw 5785 ALL

Citation : 2011 Latest Caselaw 5785 ALL
Judgement Date : 15 November, 2011

Allahabad High Court
Vishnu Kumar vs Smt. Sunita Kalra & Others on 15 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 23173 of 2007
 

 
Petitioner :- Vishnu Kumar
 
Respondent :- Smt. Sunita Kalra & Others
 
Petitioner Counsel :- Awadhesh Kr. Singh
 
Respondent Counsel :- C.S.C.,Sidjor Dixit,V.K. Singh
 

 
Hon'ble Sunil Hali,J.

Heard in part.

Put up day after tomorrow i.e. 17.11.2011.

Order Date :- 15.11.2011

NS

 

 

 
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