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Jagdish Narayan Shukla [ P.I.L. ] ... vs Union Of India Thru Secretary ...
2011 Latest Caselaw 5784 ALL

Citation : 2011 Latest Caselaw 5784 ALL
Judgement Date : 15 November, 2011

Allahabad High Court
Jagdish Narayan Shukla [ P.I.L. ] ... vs Union Of India Thru Secretary ... on 15 November, 2011
Bench: Pradeep Kant, Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 3301 of 2011
 

 
Petitioner :- Jagdish Narayan Shukla [ P.I.L. ] Civil
 
Respondent :- Union Of India Thru Secretary Health & Family Welfare & Ors.
 
Petitioner Counsel :- In Person (J.N. Shukla)
 
Respondent Counsel :- C.S.C.,A.S.G.,Bireshwar Nath,Vishal Verma
 

 
Hon'ble Pradeep Kant,J.

Hon'ble Ritu Raj Awasthi,J.

Disposed of.

For judgment and orders, see our order of date passed on separate sheets and placed on the record of Writ Petition No. 3611 (M/B) of 2011.

Order Date :- 15.11.2011

LN/-

 

 

 
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