Satish Mishra vs The State Of U.P. And Others
2011 Latest Caselaw 5782 ALL

Citation : 2011 Latest Caselaw 5782 ALL
Judgement Date : 15 November, 2011

Allahabad High Court

Satish Mishra vs The State Of U.P. And Others on 15 November, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 62725 of 2011
 

 
Petitioner :- Satish Mishra
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Mahendra Singh,Ashok Khare
 
Respondent Counsel :- C.S.C.,K.S.Kushwaha
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the petitioner, place this petition as fresh on 21st November, 2011.

Order Date :- 15.11.2011

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