Nazimuddin vs State Of U.P. And Another
2011 Latest Caselaw 5779 ALL

Citation : 2011 Latest Caselaw 5779 ALL
Judgement Date : 15 November, 2011

Allahabad High Court

Nazimuddin vs State Of U.P. And Another on 15 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 27871 of 2010
 

 
Petitioner :- Nazimuddin
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Prabhakar Awasthi
 
Respondent Counsel :- C.S.C.,P.C. Sharma
 

 
Hon'ble V.K. Shukla,J.

Ten days and no more time is accorded to Sri P.C. Sharma, Advocate, for filing counter affidavit on behalf of newly impleaded respondent. Rejoinder affidavit may be filed within next three days.

List this case on 01.12.2011.

Order Date :- 15.11.2011

SRY

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