U.P. State Road Transport ... vs Chandra Kishore Tiwari And ...
2011 Latest Caselaw 5771 ALL

Citation : 2011 Latest Caselaw 5771 ALL
Judgement Date : 15 November, 2011

Allahabad High Court

U.P. State Road Transport ... vs Chandra Kishore Tiwari And ... on 15 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 830 of 2006
 

 
Petitioner :- U.P. State Road Transport Corporation
 
Respondent :- Chandra Kishore Tiwari And Another
 
Petitioner Counsel :- C.P. Srivastava
 
Respondent Counsel :- C.S.C.,G.K. Srivastava
 

 
Hon'ble Sunil Hali,J.

Sri Anubhav Chandra, Advocate, has filed vakalatnama on behalf of petitioner today in Court, which is taken on record.

As prayed, list this matter in the next cause list.

Order Date :- 15.11.2011

Download the LatestLaws.com Mobile App