Smt. Saroj Mishra vs State Of U.P. & Others
2011 Latest Caselaw 5765 ALL

Citation : 2011 Latest Caselaw 5765 ALL
Judgement Date : 15 November, 2011

Allahabad High Court

Smt. Saroj Mishra vs State Of U.P. & Others on 15 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 57669 of 2011
 

 
Petitioner :- Smt. Saroj Mishra
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Alok Kumar Singh
 
Respondent Counsel :- C.S.C.,Brahmanand Tripathi
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that he has received comments from the respondents and may file counter affidavit within two weeks. Rejoinder affidavit may be filed within one week thereafter.

List in the week commencing 12.12.2011.

Till the next date of listing, interim order shall continue.

Order Date :- 15.11.2011

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