M/S Pradise Plastics ... vs Dy. Labour Commissioner, Lohiya ...
2011 Latest Caselaw 5764 ALL

Citation : 2011 Latest Caselaw 5764 ALL
Judgement Date : 15 November, 2011

Allahabad High Court

M/S Pradise Plastics ... vs Dy. Labour Commissioner, Lohiya ... on 15 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 30362 of 1997
 

 
Petitioner :- M/S Pradise Plastics Enterprises, M.K.Goel
 
Respondent :- Dy. Labour Commissioner, Lohiya Nagar, Ghaziabad And Ors
 
Petitioner Counsel :- Surendra Singh,Vishesh Kumar
 
Respondent Counsel :- C.S.C.,Pradeep Verma,S.K. Pandey
 

 
Hon'ble Sunil Hali,J.

Learned counsel for the respondents submits that he has given information to the learned counsel for the petitioner on telephone that the case is listed today. Despite the information, he is not present.

As prayed, put put this matter tomorrow i.e. 16.11.2011. Learned counsel for the respondents is directed to give information in writing about listing of the case to the learned counsel for the petitioner.

Order Date :- 15.11.2011

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