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Dr. Hari Nath Tripathi vs Commissioner, Alld. Div. And ...
2011 Latest Caselaw 5762 ALL

Citation : 2011 Latest Caselaw 5762 ALL
Judgement Date : 15 November, 2011

Allahabad High Court
Dr. Hari Nath Tripathi vs Commissioner, Alld. Div. And ... on 15 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 38291 of 1997
 

 
Petitioner :- Dr. Hari Nath Tripathi
 
Respondent :- Commissioner, Alld. Div. And Others
 
Petitioner Counsel :- Suman Kumar Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Case called out in the revised list. None appeared for the petitioner.

Accordingly, the writ petition is dismissed for non-prosecution.

Interim order, if any, stands vacated.

Order Date :- 15.11.2011

NS

 

 

 
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