Constable No.140, Updesh Kumar & ... vs State Of U.P. Thru Its Principal ...
2011 Latest Caselaw 5761 ALL

Citation : 2011 Latest Caselaw 5761 ALL
Judgement Date : 15 November, 2011

Allahabad High Court

Constable No.140, Updesh Kumar & ... vs State Of U.P. Thru Its Principal ... on 15 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 64983 of 2011
 

 
Petitioner :- Constable No.140, Updesh Kumar & Another
 
Respondent :- State Of U.P. Thru Its Principal Secretary Home & Others
 
Petitioner Counsel :- Anjani Kumar Dubey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Civil Misc. Writ Petition No. 35915 of 2011.

Order Date :- 15.11.2011

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