Commissioner Central ... vs M/S Good Earth Steel (P) Ltd.
2011 Latest Caselaw 5734 ALL

Citation : 2011 Latest Caselaw 5734 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Commissioner Central ... vs M/S Good Earth Steel (P) Ltd. on 14 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE REFERENCE No. - 2 of 2006
 

 
Petitioner :- Commissioner Central Excise,Kanpur
 
Respondent :- M/S Good Earth Steel (P) Ltd.
 
Petitioner Counsel :- S.C.,Ramesh Chandra Shukla,S.P. Kesarwani,Syed Zafar Moonis
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Shri S.P. Kesarwani states that the paper book is ready. He proposes to file it within a few days.

List in the next cause list.

Order Date :- 14.11.2011

RKP

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