Mangat Ram Tyagi vs State Of U.P. And Another
2011 Latest Caselaw 5732 ALL

Citation : 2011 Latest Caselaw 5732 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Mangat Ram Tyagi vs State Of U.P. And Another on 14 November, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 26892 of 2011
 

 
Petitioner :- Mangat Ram Tyagi
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- S.P.Singh
 
Respondent Counsel :- C.S.C.,Pradeep Pandey
 

 
Hon'ble Dilip Gupta,J.

List this petition in the week commencing 12th December, 2011. Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 14.11.2011

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