Smt. Sharda Devi vs Kali Deen
2011 Latest Caselaw 5730 ALL

Citation : 2011 Latest Caselaw 5730 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Smt. Sharda Devi vs Kali Deen on 14 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 21606 of 2006
 

 
Petitioner :- Smt. Sharda Devi
 
Respondent :- Kali Deen
 
Petitioner Counsel :- R.S. Mishra
 
Respondent Counsel :- S.C.
 

 
Hon'ble Sunil Hali,J.

On the request of learned counsel for the petitioner, list this matter in the next cause list.

Order Date :- 14.11.2011

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