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Dr. Roop vs Commissioner, Income Tax, Meerut ...
2011 Latest Caselaw 5719 ALL

Citation : 2011 Latest Caselaw 5719 ALL
Judgement Date : 14 November, 2011

Allahabad High Court
Dr. Roop vs Commissioner, Income Tax, Meerut ... on 14 November, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 1614 of 2006
 

 
Petitioner :- Dr. Roop
 
Respondent :- Commissioner, Income Tax, Meerut & Others
 
Petitioner Counsel :- S.D. Singh,Shubham Agrawal
 
Respondent Counsel :- S.C.,B.J. Agrawal,D. Awasthi
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

A supplementary affidavit of Dr. Roop has been filed today stating therein that the goods in the second locker have also been returned to the petitioner.

List this matter for hearing on 29.11.2011.

On that date the documents filed by the revenue and kept in sealed cover with the Registrar General will be produced by the registry.

Order Date :- 14.11.2011

RKP

 

 

 
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