Sanjay Seth And Anr vs State Of U.P.
2011 Latest Caselaw 5718 ALL

Citation : 2011 Latest Caselaw 5718 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Sanjay Seth And Anr vs State Of U.P. on 14 November, 2011

Bench: Imtiyaz Murtaza




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 5655 of 2011
 

 
Petitioner :- Sanjay Seth And Anr
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- J.H. Khan,Pervez Husain Khan,W.H. Khan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

List in the first week of December, 2011.

Order Date :- 14.11.2011

Shahnaz

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