Dinesh Kumar And Others vs State Of U.P. And Others
2011 Latest Caselaw 5715 ALL

Citation : 2011 Latest Caselaw 5715 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Dinesh Kumar And Others vs State Of U.P. And Others on 14 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 76049 of 2005
 

 
Petitioner :- Dinesh Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anil Kumar Singh
 
Respondent Counsel :- C.S.C.,Samir Sharma
 

 
Hon'ble V.K. Shukla,J.

It has been informed at the Bar that meeting was convened on 23.10.2011, but the outcome of the meeting is not before the Court. Two weeks' further time is accorded for bringing on record the minutes of the meeting.

Order Date :- 14.11.2011

SRY

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