Bhaiyan Ailas Maksud Kunjada vs State Of U.P.
2011 Latest Caselaw 5709 ALL

Citation : 2011 Latest Caselaw 5709 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Bhaiyan Ailas Maksud Kunjada vs State Of U.P. on 14 November, 2011

Bench: Imtiyaz Murtaza




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 5434 of 2011
 

 
Petitioner :- Bhaiyan Ailas Maksud Kunjada
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Abrar Ahmad
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Counter affidavit filed in Court, is taken on record.

Learned counsel for the appellant prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter along with lower court's record.

Order Date :- 14.11.2011

Shahnaz

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