C/M Sri Ram Maha Vidyalaya vs State Of U.P. And Others
2011 Latest Caselaw 5700 ALL

Citation : 2011 Latest Caselaw 5700 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

C/M Sri Ram Maha Vidyalaya vs State Of U.P. And Others on 14 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 31276 of 2011
 

 
Petitioner :- C/M Sri Ram Maha Vidyalaya
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Preet Pal Singh Rathore
 
Respondent Counsel :- C.S.C.,Anil Tiwari
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list.

Order Date :- 14.11.2011

SRY

Download the LatestLaws.com Mobile App