Sri Tehsildar Sharma @ Narendra ... vs State Of U.P. And Others
2011 Latest Caselaw 5699 ALL

Citation : 2011 Latest Caselaw 5699 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Sri Tehsildar Sharma @ Narendra ... vs State Of U.P. And Others on 14 November, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 55543 of 2011
 

 
Petitioner :- Sri Tehsildar Sharma @ Narendra Sharma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Nirvikar Gupta
 
Respondent Counsel :- C.S.C.,Durga Prasad Singh,Vinod Kumar Singh
 

 
Hon'ble Dilip Gupta,J.

The respondents may file the counter affidavit in three further weeks.

List this petition in the week commencing 12th December, 2011. Interim order shall continue till the next date of listing.

Order Date :- 14.11.2011

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