Ram Sajeewan Singh vs State Of U.P. & Others
2011 Latest Caselaw 5696 ALL

Citation : 2011 Latest Caselaw 5696 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Ram Sajeewan Singh vs State Of U.P. & Others on 14 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 48111 of 2006
 

 
Petitioner :- Ram Sajeewan Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pankaj Srivastava,A.B. Bhargava,A.N.Bhargava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

On the request of learned counsel for the petitioner, list this matter in the next cause list. The name of Sri R.K. Tiwari, Advocate, be shown as counsel for the respondents on the next date of listing.

Order Date :- 14.11.2011

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