Citation : 2011 Latest Caselaw 5691 ALL
Judgement Date : 14 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 48620 of 2011 Petitioner :- Shahid Hussain Respondent :- State Of U.P. And Others Petitioner Counsel :- Irshad Ali Respondent Counsel :- C.S.C.,Uttar Kumar Goswami Hon'ble Dilip Gupta,J.
List this petition in the week commencing 12th December, 2011. Interim order, granted earlier, shall continue till the next date of listing.
Order Date :- 14.11.2011
SK
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