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Smt. Rekha vs State Of U.P. And Another
2011 Latest Caselaw 5687 ALL

Citation : 2011 Latest Caselaw 5687 ALL
Judgement Date : 14 November, 2011

Allahabad High Court
Smt. Rekha vs State Of U.P. And Another on 14 November, 2011
Bench: Ravindra Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22711 of 2011
 

 
Petitioner :- Smt. Rekha
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- B.N. Pathak
 
Respondent Counsel :- Govt. Advocate,P.P. Singh
 

 
Hon'ble Ravindra Singh,J.

As prayed put up on 16.11.2011.

Order Date :- 14.11.2011

RPD

 

 

 
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