Smt. Rani vs State Of U.P. And Others
2011 Latest Caselaw 5686 ALL

Citation : 2011 Latest Caselaw 5686 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Smt. Rani vs State Of U.P. And Others on 14 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 651 of 2006
 

 
Petitioner :- Smt. Rani
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.K. Gupta
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Learned counsel for the petitioner prays for and is granted three weeks' time to file rejoinder affidavit.

List thereafter.

Interim order to continue till the next date of listing.

Order Date :- 14.11.2011

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