Amar Singh vs Chief Marketing Manager, Indian ...
2011 Latest Caselaw 5683 ALL

Citation : 2011 Latest Caselaw 5683 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

Amar Singh vs Chief Marketing Manager, Indian ... on 14 November, 2011

Bench: Amitava Lala, Vinay Kumar Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 63372 of 2011
 

 
Petitioner :- Amar Singh
 
Respondent :- Chief Marketing Manager, Indian Oil Corporation Ltd.& Others
 
Petitioner Counsel :- Bhaskar Bhadra
 
Respondent Counsel :- Prakash Padia
 

 
Hon'ble Amitava Lala,J.

Hon'ble Vinay Kumar Mathur,J.

Supplementary affidavit filed today be kept with the record.

As prayed for, let the writ petition appear on 17.11.2011 for orders in the supplementary list of fresh cases.

Order Date :- 14.11.2011

MAA/-

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