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C/M Shri Tilhar Junior High School vs State Of U.P. Thru Its Secy. And ...
2011 Latest Caselaw 5680 ALL

Citation : 2011 Latest Caselaw 5680 ALL
Judgement Date : 14 November, 2011

Allahabad High Court
C/M Shri Tilhar Junior High School vs State Of U.P. Thru Its Secy. And ... on 14 November, 2011
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 52738 of 2011
 

 
Petitioner :- C/M Shri Tilhar Junior High School
 
Respondent :- State Of U.P. Thru Its Secy. And Others
 
Petitioner Counsel :- Vinay Kumar Mishra
 
Respondent Counsel :- C.S.C.,V.C. Mishra
 

 
Hon'ble Dilip Gupta,J.

List this petition in the week commencing 19th December, 2011. Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 14.11.2011

SK

 

 

 
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