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Azizur Rahman And Another vs Mohammad Ahma And Others
2011 Latest Caselaw 5678 ALL

Citation : 2011 Latest Caselaw 5678 ALL
Judgement Date : 14 November, 2011

Allahabad High Court
Azizur Rahman And Another vs Mohammad Ahma And Others on 14 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 45476 of 2008
 

 
Petitioner :- Azizur Rahman And Another
 
Respondent :- Mohammad Ahma And Others
 
Petitioner Counsel :- Mustaqeem Ahmad Siddiqui,M.A. Qadeer
 
Respondent Counsel :- S.A.M. Firdausi,K.K.Parekh,P.Pandey,R.S.Maurya
 

 
Hon'ble Sunil Hali,J.

This is an illness slip of Sri Mustaqeem Ahmad Siddiqui, learned counsel for the petitioners.

In terms of the order of this Court dated 14.9.2011, steps have been taken to serve the respondents. Notices have been issued to the respondents on 20.10.2011.

Await the service of notice on the respondents.

List this matter in the 1st week of December, 2011.

Order Date :- 14.11.2011

NS

 

 

 
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