M/S Indian Farmers Fertiliser ... vs State Of U.P. Thru' Secry, Dept. Of ...
2011 Latest Caselaw 5677 ALL

Citation : 2011 Latest Caselaw 5677 ALL
Judgement Date : 14 November, 2011

Allahabad High Court

M/S Indian Farmers Fertiliser ... vs State Of U.P. Thru' Secry, Dept. Of ... on 14 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 4256 of 2011
 

 
Petitioner :- M/S Indian Farmers Fertiliser Cooperative Ltd.
 
Respondent :- State Of U.P. Thru' Secry, Dept. Of Labour Lko. & Others
 
Petitioner Counsel :- Vivek Ratan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List after four weeks, with office report as to service on respondent No.5.

Interim order already passed is extended till the next date of listing.

Order Date :- 14.11.2011

SRY

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