Raghvendra Singh vs State Of U.P. Thru Prin. Secy. Home ...
2011 Latest Caselaw 5661 ALL

Citation : 2011 Latest Caselaw 5661 ALL
Judgement Date : 11 November, 2011

Allahabad High Court

Raghvendra Singh vs State Of U.P. Thru Prin. Secy. Home ... on 11 November, 2011

Bench: Pradeep Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
C.M. Application No. 112575 of 2011
 
In re: 
 
Case :- MISC. BENCH No. - 5595 of 2007
 

 
Petitioner :- Raghvendra Singh
 
Respondent :- State Of U.P. Thru Prin. Secy. Home & 2 Ors.
 
Petitioner Counsel :- Vivek Shrotria
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pradeep Kant,J.

None appears to press the application.

By order dated 22.1.2010, the application for early listing was rejected by Hon'ble the Chief Justice.

No case for hearing the matter out of turn is made out.

The application is rejected.

Order Date :- 11.11.2011

MFA

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