R.S. Bajpai vs Presiding Officer, Labour Court ...
2011 Latest Caselaw 5659 ALL

Citation : 2011 Latest Caselaw 5659 ALL
Judgement Date : 11 November, 2011

Allahabad High Court

R.S. Bajpai vs Presiding Officer, Labour Court ... on 11 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 13453 of 2006
 

 
Petitioner :- R.S. Bajpai
 
Respondent :- Presiding Officer, Labour Court (Ii) U.P. Ghaziabad & Ors.
 
Petitioner Counsel :- Shyam Narain,Sudhanshu Narain
 
Respondent Counsel :- C.S.C.,K.K. Arora
 

 
Hon'ble Sunil Hali,J.

The case is adjourned on the illness slip of Sri K.K. Arora, learned counsel for the respondents.

List this matter in the 1st week of December, 2011.

Order Date :- 11.11.2011

Download the LatestLaws.com Mobile App