Satya Prakash vs Addl. Commissioner, Vindhyachal ...
2011 Latest Caselaw 5657 ALL

Citation : 2011 Latest Caselaw 5657 ALL
Judgement Date : 11 November, 2011

Allahabad High Court

Satya Prakash vs Addl. Commissioner, Vindhyachal ... on 11 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 24912 of 2006
 

 
Petitioner :- Satya Prakash
 
Respondent :- Addl. Commissioner, Vindhyachal Divisin, Mirazapur & Others
 
Petitioner Counsel :- Ashok Kumar Srivastava,A.K.Srivastava
 
Respondent Counsel :- C.S.C.,V.K.Singh
 

 
Hon'ble Sunil Hali,J.

The case is adjourned on the ground of illness slip of Sri Sri A.K. Srivastava, learned counsel for the petitioner .

List this matter in the 1st week of December, 2011. It is made clear that no further adjournment will be given on any count on the next date of listing.

Order Date :- 11.11.2011

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