Shiv Kumar Tripathi vs State Of U.P. And Others
2011 Latest Caselaw 5656 ALL

Citation : 2011 Latest Caselaw 5656 ALL
Judgement Date : 11 November, 2011

Allahabad High Court

Shiv Kumar Tripathi vs State Of U.P. And Others on 11 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 23366 of 2007
 

 
Petitioner :- Shiv Kumar Tripathi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- D.K. Singh,B.N. Pandey,Suresh Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, list in the week commencing from 28.11.2011.

Order Date :- 11.11.2011

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