Radhey Shyam & Another vs State Of U.P. & Others
2011 Latest Caselaw 5655 ALL

Citation : 2011 Latest Caselaw 5655 ALL
Judgement Date : 11 November, 2011

Allahabad High Court

Radhey Shyam & Another vs State Of U.P. & Others on 11 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 34384 of 2006
 

 
Petitioner :- Radhey Shyam & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pankaj Sharma
 
Respondent Counsel :- C.S.C.,V.K. Singh
 

 
Hon'ble Sunil Hali,J.

The case is passed over on the ground of illness slip of Sri RS. Ram, learned counsel for the petitioners.

List this matter in the next cause list peremptorily. It is made clear that no further adjournment will be given on any count.

Order Date :- 11.11.2011

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