Ambika Prasad Dubey vs State Of U.P. Theu' Secretary ...
2011 Latest Caselaw 5654 ALL

Citation : 2011 Latest Caselaw 5654 ALL
Judgement Date : 11 November, 2011

Allahabad High Court

Ambika Prasad Dubey vs State Of U.P. Theu' Secretary ... on 11 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 52753 of 2006
 

 
Petitioner :- Ambika Prasad Dubey
 
Respondent :- State Of U.P. Theu' Secretary Revenue U.P.Secretariate & Ors
 
Petitioner Counsel :- Neelamber Tripathi,Devendra Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Learned standing counsel prays for and is granted three weeks' time to file counter affidavit.

List immediately thereafter.

Order Date :- 11.11.2011

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