Principal/Executive Director, ... vs Presiding Officer, Central ...
2011 Latest Caselaw 5652 ALL

Citation : 2011 Latest Caselaw 5652 ALL
Judgement Date : 11 November, 2011

Allahabad High Court

Principal/Executive Director, ... vs Presiding Officer, Central ... on 11 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 23077 of 2007
 

 
Petitioner :- Principal/Executive Director, Catc. Allahabad
 
Respondent :- Presiding Officer, Central Government Industrial & Another
 
Petitioner Counsel :- S. Shekhar,V.K. Singh
 
Respondent Counsel :- P.K. Gupta,R.C. Singh,Ranjeet Asthana
 

 
Hon'ble Sunil Hali,J.

On the request made on behalf of learned counsel for the petitioner, the case is adjourned.

List n the week commencing from 28.11.2011.

Order Date :- 11.11.2011

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