Veer Bahadur Singh vs State Of U.P. And Others
2011 Latest Caselaw 5632 ALL

Citation : 2011 Latest Caselaw 5632 ALL
Judgement Date : 9 November, 2011

Allahabad High Court

Veer Bahadur Singh vs State Of U.P. And Others on 9 November, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 39184 of 2011
 

 
Petitioner :- Veer Bahadur Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.,J.N.Maurya
 

 
Hon'ble Dilip Gupta,J.

Learned counsel for the petitioner prays for and is granted a week's time to file the rejoinder affidavit.

List this petition in the next cause list. Interim order shall continue till the next date of listing.

Order Date :- 9.11.2011

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