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436/443 Ajit Singh And Others vs State Of U.P. & Others
2011 Latest Caselaw 5631 ALL

Citation : 2011 Latest Caselaw 5631 ALL
Judgement Date : 9 November, 2011

Allahabad High Court
436/443 Ajit Singh And Others vs State Of U.P. & Others on 9 November, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 60621 of 2011
 

 
Petitioner :- 436/443 Ajit Singh And Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Shiv Kumar Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Rajes Kumar,J.

Correction Application

In the last paragraph of the order dated 19.10.2011, in place of 'respondent no.2', 'respondent nos. 3 and 4' be read.

The Correction Application is disposed of accordingly.

Order Date :- 9.11.2011

bgs/

 

 

 
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