Hari Shankar Shukla vs State Of U.P. And Others
2011 Latest Caselaw 5617 ALL

Citation : 2011 Latest Caselaw 5617 ALL
Judgement Date : 9 November, 2011

Allahabad High Court

Hari Shankar Shukla vs State Of U.P. And Others on 9 November, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 37449 of 2011
 

 
Petitioner :- Hari Shankar Shukla
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare,Mayapati Pandey
 
Respondent Counsel :- C.S.C.,Sanjay Dwivedi
 

 
Hon'ble Dilip Gupta,J.

Counter affidavit has not been filed till date. Learned Standing Counsel appearing for the respondents prays for and is granted three weeks' further time to file the counter affidavit.

List thereafter. Interim order shall continue until further orders.

Order Date :- 9.11.2011

Download the LatestLaws.com Mobile App