Ram Bahadur vs Kaushalendra Kumar @ Raju & Others
2011 Latest Caselaw 5616 ALL

Citation : 2011 Latest Caselaw 5616 ALL
Judgement Date : 9 November, 2011

Allahabad High Court

Ram Bahadur vs Kaushalendra Kumar @ Raju & Others on 9 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 21704 of 2007
 

 
Petitioner :- Ram Bahadur
 
Respondent :- Kaushalendra Kumar @ Raju & Others
 
Petitioner Counsel :- J.N. Singh
 
Respondent Counsel :- Sc
 

 
Hon'ble Sunil Hali,J.

As prayed, two weeks' time is granted to file counter affidavit.

List thereafter.

Order Date :- 9.11.2011

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