Mohd. Hussain vs The Debts Recovery Appellate ...
2011 Latest Caselaw 5613 ALL

Citation : 2011 Latest Caselaw 5613 ALL
Judgement Date : 9 November, 2011

Allahabad High Court

Mohd. Hussain vs The Debts Recovery Appellate ... on 9 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 
Civil Misc. (Delay Condonation) Application No.236837 of 2011
 
IN
 

 
Case :- WRIT - C No. - 53779 of 2007
 

 
Petitioner :- Mohd. Hussain
 
Respondent :- The Debts Recovery Appellate Tribunal & Others
 
Petitioner Counsel :- Shakeel Ahmad
 
Respondent Counsel :- K.M. Asthana,C.N. Tripathi,Sc
 

 
Hon'ble Sunil Hali,J.

Issue notice to the respondents to file objection. Steps be taken within ten days.

List after service of notice.

Order Date :- 9.11.2011

Civil Misc. Substitution Application No.236842 of 2011

Case :- WRIT - C No. - 53779 of 2007

Petitioner :- Mohd. Hussain

Respondent :- The Debts Recovery Appellate Tribunal & Others

Petitioner Counsel :- Shakeel Ahmad

Respondent Counsel :- K.M. Asthana,C.N. Tripathi,Sc

Hon'ble Sunil Hali,J.

Issue notice to the respondents to file objection. Steps be taken within ten days.

List after service of notice.